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Bombay High Court

Shri. Jayant Rangnath Kulkarni vs Mseb Employees Co-Op Credit Society ... on 1 November, 2018

Author: R.D. Dhanuka

Bench: R.D. Dhanuka

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9663 OF 2018

 Shri. Jayant Rangnath Kulkarni                       ....Petitioner
              V/S
 Mseb Employees Co-op Credit Society Head          ....Respondent

Office And Ors CORAM : R.D. DHANUKA, J DATE : 1st November, 2018 P.C. :

Due to paucity of time Stand Over to 12/12/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 02/11/2018 ::: Downloaded on - 03/11/2018 01:41:48 :::