Bombay High Court
Shri. Jayant Rangnath Kulkarni vs Mseb Employees Co-Op Credit Society ... on 1 November, 2018
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9663 OF 2018
Shri. Jayant Rangnath Kulkarni ....Petitioner
V/S
Mseb Employees Co-op Credit Society Head ....Respondent
Office And Ors CORAM : R.D. DHANUKA, J DATE : 1st November, 2018 P.C. :
Due to paucity of time Stand Over to 12/12/2018.
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