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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(2) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015

(2)Service Book - In every school service book of every teacher will be maintained. Secretary of the Committee will attest the Service-Book of all teachers of the school. The secretary of Bihar Sanskrit Shiksha Board will verify the service books of all teacher including Head master of the School.