Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Mrn Firoz Naumani vs Ministry Of Labour & Employment on 1 April, 2015

                       CENTRAL INFORMATION COMMISSION
                          Club Building (Near Post Office)
                        Old JNU Campus, New Delhi - 110067
                               Tel: +91-11-26101592

                                                          File No. CIC/BS/A/2014/000875/7321
                                                                                01 April 2015
Relevant Facts emerging from the Appeal:

Appellant                              :     Mr. N. Firoz Naumani
                                             Vill: Sarai Noornagar,
                                             Post: Naipoor, Via-Mansurchak,
                                             District: Begusarai-851128
                                             Bihar

Respondent                             :     CPIO & Director/Nodal Officer
                                             M/o Labour & Employment
                                             Shram Shakti Bhawan,
                                             Rafi Marg, New Delhi

                                             CPIO & DGLW (HQ)
                                             M/o Labour & Employment
                                             Jaisalmer House, Mansingh Road,
                                             New Delhi

RTI application filed on               :     05/06/2013
PIO replied on                         :     20/06/2013
First appeal filed on                  :     06/08/2014
First Appellate Authority order        :     No Order
Second Appeal received on              :     28/04/2014

Information sought

:-

The applicant has sought the information regarding details of action that has been taken on the letter dated 03/11/2004 sent by Dr. Shakeel Ahmad (The then Minister of Telecommunication & IT and Mr. Sis Ram Ojha (The then Minister Labour & Employment) for opening of Welfare Commissioner's office at Bihar and related information.
Grounds for the Second Appeal:
The CPIO has not provided the desired information.
Relevant Facts emerging during Hearing: The following were present Appellant: Mr. N. Firoz Naumani through VC Respondent: Mr. Ishwar Singh CPIO The appellant stated that he wants information regarding the action taken by the respondent on a letter written by Shri Sis Ram Ola regarding opening of welfare Commissioner's office in Bihar. The CPIO stated that Welfare Commissioner's office has been opened in Patna in 2014 and he will inform the appellant.
Page 1 of 2
Decision notice:
As stated by the CPIO he should provide the information as above to the appellant within 7 days from the date of receipt of this order.
The appeal is disposed of accordingly.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 2 of 2