Central Information Commission
Mrn Firoz Naumani vs Ministry Of Labour & Employment on 1 April, 2015
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus, New Delhi - 110067
Tel: +91-11-26101592
File No. CIC/BS/A/2014/000875/7321
01 April 2015
Relevant Facts emerging from the Appeal:
Appellant : Mr. N. Firoz Naumani
Vill: Sarai Noornagar,
Post: Naipoor, Via-Mansurchak,
District: Begusarai-851128
Bihar
Respondent : CPIO & Director/Nodal Officer
M/o Labour & Employment
Shram Shakti Bhawan,
Rafi Marg, New Delhi
CPIO & DGLW (HQ)
M/o Labour & Employment
Jaisalmer House, Mansingh Road,
New Delhi
RTI application filed on : 05/06/2013
PIO replied on : 20/06/2013
First appeal filed on : 06/08/2014
First Appellate Authority order : No Order
Second Appeal received on : 28/04/2014
Information sought:-
The applicant has sought the information regarding details of action that has been taken on the letter dated 03/11/2004 sent by Dr. Shakeel Ahmad (The then Minister of Telecommunication & IT and Mr. Sis Ram Ojha (The then Minister Labour & Employment) for opening of Welfare Commissioner's office at Bihar and related information.
Grounds for the Second Appeal:
The CPIO has not provided the desired information.
Relevant Facts emerging during Hearing: The following were present Appellant: Mr. N. Firoz Naumani through VC Respondent: Mr. Ishwar Singh CPIO The appellant stated that he wants information regarding the action taken by the respondent on a letter written by Shri Sis Ram Ola regarding opening of welfare Commissioner's office in Bihar. The CPIO stated that Welfare Commissioner's office has been opened in Patna in 2014 and he will inform the appellant.Page 1 of 2
Decision notice:
As stated by the CPIO he should provide the information as above to the appellant within 7 days from the date of receipt of this order.
The appeal is disposed of accordingly.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 2 of 2