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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(2)(h) in The Rabindra Mukta Vidyalaya Act, 2001

(h)the manner in which examinations and audit of accounts of the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] shall be made under section 31;