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State of Haryana - Section

Section 38 in The Punjab Distillery Rules, 1932

38.

The licensee shall [maintain a] [Substituted the words 'keep up the' vide Notification No. G.S.R. 28/P.A. 1/14/Ss. 21 and 59/95, dated 15.1.1995.] registers in Forms D-8, D-10 and D-25 [and shall submit the same] [Substituted vide Notification No. G.S.R. 28/P.A. 1/14/Ss. 21 and 59/95, dated 15.1.1995.] for inspection when required.