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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3) in Reserve Bank of India Pension Regulations, 1990

(3)The pension of an employee retiring pursuant to sub-Regulation (3A) of Regulation 26 of the Staff Regulations shall be based on the average emoluments as defined under sub-Regulation (2) of these Regulations and the increase not exceeding five years in his qualifying service shall not entitle him to any notional fixation of pay for the purpose of calculating his pension.