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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Uttarakhand - Subsection

Section 47(3) in Quantum University Act, 2016

(3)A copy of the annual accounts and Balance sheet together with the audit report shall be submitted to the Board of Governors wel before 31 December following close of the Financial Year in 31 March each year.