Section 4(4)(h) in Agricultural And Processed Food Products Export Development Authority Act, 1985

[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

(h)twelve members to be appointed by the Central Government to represent,-

(i)fruit and vegetable products industries;

(ii)meat, poultry and dairy products industries;

(iii)[ other Scheduled products or Special products industries;] [Substituted by the Act No. 20 of 2009]

(iv)packaging industry:

Legal Document View