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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(3)(w) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(w)The other powers and functions of the Board of Management shall be such as may be prescribed by the Statutes.