Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 202] [Entire Act] State of Rajasthan - Subsection Section 202(b) in The Rajasthan Revenue Courts Manual, 1956 (b)particulars sufficient to identify the property as required in section 21 and 22 of the said Act.
