Madras High Court
J.Swarna vs The State Of Tamil Nadu on 21 April, 2022
Author: D. Krishnakumar
Bench: D.Krishnakumar
W.P.No.10125 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated : 21.04.2022
CORAM:
THE HONOURABLE MR.JUSTICE D.KRISHNAKUMAR
W.P.No.10125 of 2022
and
W.M.P.Nos.9815, 9816 & 9817 of 2022
J.Swarna ...Petitioner
Vs.
1.The State of Tamil Nadu,
Rep. by its Principal Secretary,
Department of School Education,
Fort St.George,
Chennai – 600 009.
2.The Commissioner of School
Education,
College Road,
Chennai – 600 006.
3.The Chief Educational Officer,
Presidency Girls Hr.Sec.School,
Spurtanic Road,
Egmore, Chennai – 600 008.
4.The District Educational
Officer (East),
Naddukuppam,
Triplicane,
Chennai – 600 005.
Page 1 of 4
https://www.mhc.tn.gov.in/judis
W.P.No.10125 of 2022
5.The Correspondent,
YMCA Boys Town High School,
Fort St.George,
Chennai – 600 009. ...Respondents
Prayer: Writ petition filed under Article 226 of the Constitution of
India seeking to issue a Writ of Certiorari, calling for the records
relating to impugned orders/communication of the 5th respondent dated
22.03.2022 and 29.03.2022 appointing in-charge Headmistress and
directing the petitioner Headmistress of the 5th respondent school to
handover the charge, quash the same.
For Petitioner : Mr.Godson Swaminathan
For RR1 to 4 : Mr.V.Manoharan
Additional Government Pleader
ORDER
Today, when the matter was taken up for hearing, the learned counsel appearing for the petitioner sought for the permission of this Court to withdraw the present Writ Petition with liberty to approach the appropriate forum for appropriate relief. He also made an endorsement in the court bundle to that effect.
Page 2 of 4https://www.mhc.tn.gov.in/judis W.P.No.10125 of 2022
2. Recording the submission made by the learned counsel for the petitioner and in view of the endorsement made, this Writ Petition stands dismissed as withdrawn with above liberty. No costs.
Consequently, connected miscellaneous petitions are closed.
21.04.2022 Index:Yes/No Internet:Yes/No ata/mst To
1.The Principal Secretary, Department of School Education, Fort St.George, Chennai – 600 009.
2.The Commissioner of School Education, College Road, Chennai – 600 006.
3.The Chief Educational Officer, Presidency Girls Hr.Sec.School, Spurtanic Road, Egmore, Chennai – 600 008.
4.The District Educational Officer (East), Naddukuppam, Triplicane, Chennai – 600 005.
Page 3 of 4https://www.mhc.tn.gov.in/judis W.P.No.10125 of 2022 D. KRISHNAKUMAR, J.
ata/mst W.P.No.10125 of 2022 21.04.2022 Page 4 of 4 https://www.mhc.tn.gov.in/judis