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Madras High Court

J.Swarna vs The State Of Tamil Nadu on 21 April, 2022

Author: D. Krishnakumar

Bench: D.Krishnakumar

                                                                          W.P.No.10125 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 Dated : 21.04.2022

                                                     CORAM:

                             THE HONOURABLE MR.JUSTICE D.KRISHNAKUMAR

                                               W.P.No.10125 of 2022
                                                       and
                                        W.M.P.Nos.9815, 9816 & 9817 of 2022

                       J.Swarna                                               ...Petitioner

                                                           Vs.

                       1.The State of Tamil Nadu,
                         Rep. by its Principal Secretary,
                         Department of School Education,
                         Fort St.George,
                         Chennai – 600 009.

                       2.The Commissioner of School
                         Education,
                         College Road,
                         Chennai – 600 006.

                       3.The Chief Educational Officer,
                         Presidency Girls Hr.Sec.School,
                         Spurtanic Road,
                         Egmore, Chennai – 600 008.

                       4.The District Educational
                         Officer (East),
                         Naddukuppam,
                         Triplicane,
                         Chennai – 600 005.

                       Page 1 of 4
https://www.mhc.tn.gov.in/judis
                                                                               W.P.No.10125 of 2022



                       5.The Correspondent,
                         YMCA Boys Town High School,
                         Fort St.George,
                         Chennai – 600 009.                                     ...Respondents


                       Prayer: Writ petition filed under Article 226 of the Constitution of
                       India seeking to issue a Writ of Certiorari, calling for the records
                       relating to impugned orders/communication of the 5th respondent dated
                       22.03.2022 and 29.03.2022 appointing in-charge Headmistress and
                       directing the petitioner Headmistress of the 5th respondent school to
                       handover the charge, quash the same.


                                       For Petitioner    : Mr.Godson Swaminathan

                                       For RR1 to 4      : Mr.V.Manoharan
                                                           Additional Government Pleader


                                                         ORDER

Today, when the matter was taken up for hearing, the learned counsel appearing for the petitioner sought for the permission of this Court to withdraw the present Writ Petition with liberty to approach the appropriate forum for appropriate relief. He also made an endorsement in the court bundle to that effect.

Page 2 of 4

https://www.mhc.tn.gov.in/judis W.P.No.10125 of 2022

2. Recording the submission made by the learned counsel for the petitioner and in view of the endorsement made, this Writ Petition stands dismissed as withdrawn with above liberty. No costs.

Consequently, connected miscellaneous petitions are closed.

21.04.2022 Index:Yes/No Internet:Yes/No ata/mst To

1.The Principal Secretary, Department of School Education, Fort St.George, Chennai – 600 009.

2.The Commissioner of School Education, College Road, Chennai – 600 006.

3.The Chief Educational Officer, Presidency Girls Hr.Sec.School, Spurtanic Road, Egmore, Chennai – 600 008.

4.The District Educational Officer (East), Naddukuppam, Triplicane, Chennai – 600 005.

Page 3 of 4

https://www.mhc.tn.gov.in/judis W.P.No.10125 of 2022 D. KRISHNAKUMAR, J.

ata/mst W.P.No.10125 of 2022 21.04.2022 Page 4 of 4 https://www.mhc.tn.gov.in/judis