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Rajasthan High Court - Jodhpur

Babu Devi vs Mr. Sandeep Verma on 6 February, 2023

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                   S.B. Writ Contempt No. 810/2022

                                   Babu Devi
                                                                                                     ----Petitioner
                                                                      Versus
                                   Mr. Sandeep Verma
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Sukesh Bhati



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 06/02/2023 List the matter on 08.03.2023, as prayed.

(DR.PUSHPENDRA SINGH BHATI),J 172-Zeeshan (Downloaded on 07/02/2023 at 10:36:30 PM) Powered by TCPDF (www.tcpdf.org)