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[Cites 0, Cited by 6] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(h) in The Punjab Co-operative Societies Act, 1961

(h)"officer" means the president, vice-president, chairman, vice- chairman, managing director, secretary, manager, member of committee, treasurer, liquidator, administrator and includes any other person empowered under the rules or the bye-laws to give directions in regard to the business of a co- operative society;