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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(1) in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

(1)Every person using a beam scale in any transactions in his premises shall suspend the same to a stand or to a chain by a hook:Provided that this sub-rule shall not apply to an itinerant vendors.