(2)The Director shall arrange to deliver the tickets to the agent or agents, as the case may be at the place mutually [agreed upon and through the authorised outlets with respect to the on-line lottery] [Substituted for 'agreed upon' vide Punjab Government Notification No. G.S.R. 78/C.A. 17/98/S. 12/Amd.(3)/2001, dated 20.6.2001.].
