Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(d) in Central Motor Vehicles (Regulation of Bus Service Between Agartala And Dhaka) Rules, 2002 (d)"Conductor's Certificate" means a certificate/licence issued under clause (5) of Article III of the Agreement;
