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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2)(viii) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

(viii)in the case of State, Municipal or Community run water supply schemes, the details of the services involved in addition to the quantities of ground water extracted, the diversion or the pumping points and their locations.