Rajasthan High Court - Jaipur
Deep Chand Bansal S/O Late Shri Tara ... vs Jugal Kishore Sharma S/O Shri Vishnu ... on 14 August, 2019
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11416/2019
Deep Chand Bansal S/o Late Shri Tara Chand Ji Agarwal
----Petitioner
Versus
Jugal Kishore Sharma S/o Shri Vishnu Prasad Sharma
----Respondent
For Petitioner(s) : Mr. Veyankatesh Garg HON'BLE MR. JUSTICE ALOK SHARMA Order 14/08/2019 Matter comes up on an application for dispensing with the service of notice on proforma respondents no. 2 and 3.
Application is allowed for the reasons mentioned therein. Service of notice on proforma respondents no. 2 and 3 is dispensed with at the risk and consequence of the petitioner.
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