Section 23(2)(iii) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

(iii)gives or procures the giving of a vote in the name of a voter who is not the person giving such vote;

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