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[Cites 0, Cited by 0] [Section 8(11)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(11)(ii) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

(ii)[ The Annual Increments of other employees of the Board not referred to in clause (i) shall be sanctioned by the Officers authorised in this behalf by the Member-Secretary provided that the increments shall be withheld only with the approval of the Member-Secretary.] [Substituted by Notification dated 18-2-1981, w.e.f. 16-4-1981.]