Delhi High Court - Orders
Jayashree Natarajan vs Union Of India And Ors on 23 November, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 780/2017
JAYASHREE NATARAJAN ..... Petitioner
Through: Ms. Manisha Singh with Ms. Punam
Singh, Advocates.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Ms. Garima Sachdeva and Mr.
Shivam Sachdeva, Advocates for
MEA.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 23.11.2022
1. The present matter has been listed on office note.
2. The Office report indicates that in the Order dated 11.10.2022, the next date of hearing of the present matter is mentioned as 12.12.2023, but as per computer generated report, the next date of hearing of the present matter is shown as 12.12.2022.
3. It is certainly a typographical error. The Registry is directed to list the present matter on 12.12.2022.
4. The present Order shall be read conjointly with the earlier Order dated 11.10.2022 passed in the present matter.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J NOVEMBER 23, 2022 S. Zakir Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:25.11.2022 19:21:42