Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Uttar Pradesh - Subsection Section 26(e) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 (e)The Town Vending Committee shall furnish the annual report to the Director of Urban Local Bodies after the approval of the municipality.
