Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 40 in The Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004 40. Whether periodical inspection of different Courts are done strictly as per the schedule of programme drawn.
