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State of Odisha - Section

Section 247A in Grama Panchayats Rules, 1968

247A.

The Secretary and in this absence the Sarpanch shall send a copy of the proceedings to the concerned Block Development Officer and [Sub-Collector] [Substituted by S.R.O.No. 648/99 vide Orissa Gazette Extraordinary No. 1183, Dated, 16.8.1999.] within 7 days from the date of the meeting.