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[Cites 0, Cited by 0] [Section 453(1)] [Section 453] [Entire Act]

State of Jharkhand - Subsection

Section 453(1)(d) in Jharkhand Municipal Act, 2011

(d)convert, or allow the conversion of, a tenement within a building to an occupational use, other than the use intended in the original approved plan, or materially alter, enlarge, or extend such use.