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State of Uttar Pradesh - Section

Section 5 in The U.P. Basic Education (Teachers) Service Rules, 1981

5. Sources of recruitment.

- The mode of recruitment to the various categories of posts mentioned below shall be as follows :
(a) (i) Mistresses of Nursery Schools By direct recruitment as provided in Rules 14 and 15;
  (ii) Assistant Masters and Assistant Mistresses of Junior Basic Schools By direct recruitment as provided in Rules 14 and 15;
(b) (i) Headmistresses of Nursery Schools By promotion as provided in Rule 18;
  (ii) Head Masters and Head Mistresses of Junior Basic Schools By promotion as provided in Rule 18;
  (iii) Assistant Masters of Senior Basic Schools By promotion as provided in Rule 18;
  (iv) Assistant Mistresses of Senior Basic Schools By promotion as provided in Rule 18;
  (v) Head Masters of Senior Basic Schools By promotion as provided in Rule 18;
  (vi) Head Mistresses of Senior Basic Schools By promotion as provided in Rule 18;
Provided that if suitable candidates are not available for promotion to the posts mentioned at (iii) and (iv) above, appointment may be made by direct recruitment in the manner laid down in Rule 15.