Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 8 in The Alipurduar University Act, 2018 8. Delegation of power. - The University may delegate such of its powers as it may deem expedient to any of its authorities referred to in section 21 or to any of its officers, and may, at any time, withdraw at its discretion any power so delegated.
