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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Gujarat - Subsection

Section 64(1) in Kamdhenu University Act, 2009

(1)At any time after the commencement of this Act until such times as the authorities of the University commence to exercise their functions, the Vice-Chancellor with the previous sanction of the Chancellor may appoint any officer or teacher of University.