Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act] State of Tamilnadu - Subsection Section 81(1)(ii) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (ii)spittoons of such description, in such numbers and in such places as may be prescribed on the recommendation of the Health Officer concerned.