Section 27(2)(c) in Licensing of Tenements and Sites and Services in Chandigarh Scheme, 1979

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

(c)he unauthorisedly occupies in the Union Territory of Chandigarh any land belonging to the Government other than that allotted under this scheme.

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