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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(2)The project report shall contain the following particulars, namely :-
(a)the details of the sponsoring body along with the copies of its registration certificate, constitution and bye-laws;
(b)the information regarding financial resources of the sponsoring body along with audited accounts for the previous five years;
(c)the location of the main campus of the proposed private university;
(d)the objective of the private university;
(e)availability of land, and details of building and infrastructure facilities;
(f)the details of plans for campus development such as construction of buildings, development of structural amenities and infrastructure facilities and procurement of equipment etc. to be undertaken before the private university starts functioning and the phase-wise programme for five years;
(g)phased outlays of capital expenditure proposed for five years and its sources of finance;
(h)the nature and the number of faculties such as Science, Arts, Commerce, Technology, Education etc. types of programmes (under graduate or post graduate) or study and research proposed to be undertaken by the private university in each faculty and phasing of such programme for five year with course wise enrollment targets;
(i)the experience and expertise in the concerned discipline at the command of the sponsoring body;
(j)availabilities of academic facilities such as teaching staff, technical or non technical staff, equipment etc., required for the courses of study and research;
(k)the estimated recurring expenditure course wise or activity wise, sources of finance and estimated expenditure per student;
(l)the scheme for mobilizing resources and the cost of capital thereto and the manner of repayment to such sources;
(m)the scheme for generation of funds internally through the recovery of fee from students, revenues anticipated from other activities relating to the objects of the private university and other anticipated income;
(n)the proposed fee structure for the different courses with reference to the detail of expenditure on unit cost and the extent of concessions or rebates in fee or free-ships and scholarships, if any, for the students belonging to Scheduled Castes, Scheduled Tribes, Other Backward Classes and below poverty line families;
(o)the system proposed to be followed for selection of students for admission to the courses of study in the private university;
(p)the system proposed to be followed for appointment of teachers and other employees in the private university.