Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 59] [Section 3] [Entire Act] Union of India - Subsection Section 3(2) in The Transfer Of Property Act, 1882 (2)the instrument or memorandum has been duly entered or filed, as the case may be, in books kept under section 51 of that Act, and
