- Whenever a devotee of other person offer to donate the cost or undertakes to execute any works, the Chief Executive Officer shall obtain from him details of his proposals and if he proposed to undertake the work himself a statement showing the manner in which the necessary funds for the execution of the works will be made available and the time within which works will be completed and forward the details or the statement, as the case may be. to the competent authority for orders, whether the said offer may be accepted, and if so. on what conditions.
