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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)By President's Standard and the like. - The President's Standard shall always be worn at the main, the flag of an Admiral or the broad pendant of a Commodore if necessary, being shifted to another mast or ship as the case may require.