Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 35 in The M.P. Extension of Laws Act, 1958 35. The Central Provinces Agricultural Pest and Diseases Act, 1936 (XXXV of 1936) Section 2. - For sub-section (2), substitute-"(2) It extends to the whole of Madhya Pradesh."
