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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(1)(ix) in Indian Institute of Teacher Education, Gujarat Act, 2010

(ix)manner and rules of procedure in regard to transaction of business at the meetings including the quorum of the meeting, of the authorities of the University and for the transaction of business;