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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Transfer of Rights To Certain Specified Categories of Occupants of Unassigned Government Lands Policy, 2008

3. The Government in the G.O, 8th read above have extended the time limit for regularization of the pending applications for a further period of one year from 1-4-2006 to 31-3-2007, with a permission to receive the new eligible applications till 30-9-2006.