303. Directions for investigation in cases of suspicious and unnatural deaths. [§12, Act V, 1861].
- In investigating unnatural and suspicious deaths, the directions in Appendix XIX shall be observed by the police with a view to obtaining as much medico-legal evidence as possible. The instructions contained in "A Guide to Medical Jurisprudence" by Col. R.N. Campbell, C.B., C.I.E., shall also be followed according to the requirements of each case.
