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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(p) in The Energy Conservation Act, 2001

(p)[ specify, by regulations, the qualifications, criteria and conditions subject to which a person may be accredited as an energy auditor and the procedure for such accreditation;] [ Substituted by Energy Conservation (Amendment) Act, 2010 (NO. 28 OF 2010)]