Himachal Pradesh High Court
Kushal Chand & Ors. vs . State Of Hp & Others on 27 July, 2022
Bench: Sabina, Satyen Vaidya
Kushal Chand & ors. Vs. State of HP & others CWP No.4397 of 2022 .
27.07.2022 Present: None for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for respondent No.1.
Even on the second call, none has appeared on behalf of the petitioners.
In the interest of justice, list after one week.
( Sabina ) Judge ( Satyen Vaidya ) Judge July 27, 2022 Himalvi ::: Downloaded on - 28/07/2022 20:03:47 :::CIS