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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(1)(g) in The Garo Hills Autonomous District Cattle Taxation Regulation, 1966

(g)"Financial Year" means the period beginning from the 1st April of one year and ending on 31st March of the following year;