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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(5) in The West Bengal Factories Rules, 1958

(5)The Inspector may, by order in writing, require the manager of a factory to obtain a report from the Public Health Engineering Directorate, West Bengal, as to whether the drinking water supplied to the workers is fit for drinking or otherwise.