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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(d) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(d)operating and maintaining the water supply and sewerage services in the [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).] Metropolitan Area to the best advantage of the inhabitants of that area;