Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Suresh Kumar Rajput vs The Gnct Of Delhi & Ors on 11 September, 2023

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~8
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 8748/2023 & CM APPL. 41872/2023
                                                SURESH KUMAR RAJPUT                                                                        ..... Petitioner
                                                                                      Through:                 Petitioner in person

                                                                                      versus

                                                THE GNCT OF DELHI & ORS                                                               ...... Respondents
                                                                                      Through:

                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 11.09.2023 The Petitioner, who appears in person, states that he wants to engage a new Counsel to represent him.

List on 05.02.2024.

SUBRAMONIUM PRASAD, J SEPTEMBER 11, 2023 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:59:52