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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(5)(j) in Andhra Pradesh Law Officers (Appointment and Conditions of Service) Rules, 1999

(j)Assistant Government Pleaders appointed in the Labour Courts shall be paid a consolidated remuneration of Rs. 3,000/- (Rupees three thousand only) per month.