Jharkhand High Court
Mr. Saibal Kumar Laik vs Unknown on 11 September, 2024
Author: Rajesh Shankar
Bench: Rajesh Shankar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
A.B.A. No.5834 of 2024
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CORAM : HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Petitioner : Mr. Saibal Kumar Laik, Advocate For the State : Mrs. Lily Sahay, A.P.P.
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Order No.03 Date: 11.09.2024 Learned A.P.P. is directed to procure the case diary from her end and to file counter affidavit positively within two weeks also stating about the nature of injury sustained by the informant as well as the criminal antecedent of the petitioner.
Put up this case under the heading "For Admission"
on 1st October, 2024.
(Rajesh Shankar, J.) Vikas/