Rajasthan High Court - Jaipur
Religare Health Insurance Company vs Shri Patram Meena S/O Shri Ramnarayan ... on 25 November, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 9130/2020
Religare Health Insurance Company
----Petitioner
Versus
Shri Patram Meena S/o Shri Ramnarayan Meena
----Respondent
For Petitioner(s) : Mr.Prateek Kasliwal (Through Video Conferencing) HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 25/11/2020 Learned counsel for the petitioner wants time to cite some more judgments on the issue.
List on 08.12.2020.
(ASHOK KUMAR GAUR), J Himanshu Soni/19/Ramesh Vaishnav (Downloaded on 25/11/2020 at 10:16:43 PM) Powered by TCPDF (www.tcpdf.org)