Section 10(2) in State Bank of India General Regulations, 1955
(2)[ A notice of the closing of the register shall be published in the Gazette of India and also in not less than two daily newspapers having wide circulation in India.] [Substituted by Resn. C.B.S.B.I. , dated 29-11-1994 (w.e.f. 15-10-1993).]
