Section 205 in The Punjab Motor Vehicles Rules, 1989
205. Disposal of moneys accruing to Government
. [Sections 96(2)(xxii) and 138(2)(e)] - Moneys accruing to the administration of stands shall be devoted, subject to the vote of the legislature to, -(a)the carrying out of improvements and the provisions of amenities at stands;(b)the acquisition of sites for stands; or(c)any other object which in the opinion of the Government conduces to the welfare of persons employed in the motor transport industry and the travelling public.
