Section 33(xa) in The Central Government Account (Receipts and Payments) Rules, 1983
(xa)[ When payment is desired by different modes of payments i.e., payment advice/ Cheque/ Demand Draft/ Postal Order/ Money Order/ Cash, etc., separate bills shall be prepared by the DDOs and the following shall be clearly indicated on the top of the bills: [Substituted by Notification No. G.S.R. 412(E), dated 27.4.2017.]
